Sesa International Limited vs Union Bank Of India & Ors
2026 Latest Caselaw 2972 Cal/2

Citation : 2026 Latest Caselaw 2972 Cal/2
Judgement Date : 13 April, 2026

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Calcutta High Court

Sesa International Limited vs Union Bank Of India & Ors on 13 April, 2026

OD- 24
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                   CS/181/2008

                         SESA INTERNATIONAL LIMITED
                                    VS
                         UNION BANK OF INDIA & ORS.

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

The Court : None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J) A.Dey

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