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Tirupati Vancom Private Limited vs James Glendye And Co. Private Limited ...
2026 Latest Caselaw 2857 Cal/2

Citation : 2026 Latest Caselaw 2857 Cal/2
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Tirupati Vancom Private Limited vs James Glendye And Co. Private Limited ... on 9 April, 2026

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-14 TO 17
                    In The High Court at Calcutta
                        [Commercial Division]
                           Original Side

                       IA NO. GA-COM/1/2025
                         In CS-COM/70/2025

                 TIRUPATI VANCOM PRIVATE LIMITED
                               Vs
          JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.

                                 &

                       IA NO. GA-COM/9/2026
                         In CS-COM/70/2025

                 TIRUPATI VANCOM PRIVATE LIMITED
                               Vs
          JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.

                                 &

                      IA NO. GA-COM/10/2026
                         In CS-COM/70/2025

                 TIRUPATI VANCOM PRIVATE LIMITED
                               Vs
          JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.

                                 &

                      IA NO. GA-COM/11/2026
                         In CS-COM/70/2025

                 TIRUPATI VANCOM PRIVATE LIMITED
                               Vs
          JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.



BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : April 9, 2026.

                                                               Appearance :
                                              Mr. Krishnraj Thaker, Sr. Adv.
                                                 Ms. Sneha Singhania, Adv.
                                                   Ms. Sreenita Ghosh, Adv.
                                                           ...for the plaintiff
                                          2

                                                     Mr. Krishna Kumar Pandey, Adv.
                                                             ...for the defendant No. 1

                                                Mr. Ratnanko Banerjee, Sr. Adv. (V/C)
                                                           Mr. Rudrajit Sarkar, Adv.
                                                         Mr. Debangshu Dinda, Adv.
                                                         Mr. Jai Kumar Surana, Adv.
                                                           Mr. Abhimonyu Roy, Adv.
                                                             Mr. Dhruv Surana, Adv.
                                                       ...for the defendant Nos. 2 & 3


              The Court :- Affidavit of service filed in Court today is taken on

 record.

              Mr. Krishnaraj Thaker, learned Senior Advocate appears for the

 plaintiff.

              Mr. Krishna Kumar Pandey, learned Advocate appears for the

 defendant No. 1.

              Mr. Ratnanko Banerjee, learned Senior Advocate (V/C) with Mr.

 Rudrajit Sarkar, learned Advocate appear for the defendant Nos. 2 and 3.

              The rest of the defendants are not represented.

              On the prayer of Mr. Ratnanko Banerjee, learned Senior

 Advocate, the matter shall appear under the heading "Adjourned Motion"

 on April 20, 2026.



                                                          (ANIRUDDHA ROY, J.)



Sbghosh




                                   CS-COM/70/2025
                                         A.R., J.

 
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