Citation : 2026 Latest Caselaw 2821 Cal/2
Judgement Date : 8 April, 2026
OD- 20
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/80/2010
IA NO: GA/2/2011(Old No: GA/770/2011)
SUNIL KUMAR PATODIA
VS
MAYANK PATODIA
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 08th April, 2026
Appearance:
Mr. Nirmalya Dasgupta, Adv.
Mr. R. L. Mitra, Adv.
...For the Plaintiff
Ms. Aasia Hasan, Adv.
Ms. Akanksha Yadav, Adv.
...For the Defendant
The Court:- The Learned Advocate representing the plaintiff has
submitted certain decisions relied upon by him. Let the same be kept on
record.
Next date be fixed on 6th May, 2026.
(ANANYA BANDYOPADHYAY, J.)
JM
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