Tea Board vs Haroocharai Tea Estate And Ors
2025 Latest Caselaw 2634 Cal/2

Calcutta High Court

Tea Board vs Haroocharai Tea Estate And Ors on 16 September, 2025

ORDER                                                                    OD-21

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                             EC/18/2025
                             TEA BOARD
                                  VS
                    HAROOCHARAI TEA ESTATE AND ORS

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 16th September, 2025.

Appearance:

Mr. Ajit Kumar Mishra, Adv. Mr. Abhishek Dey, Adv.

... for the Decree-Holder.

The Court:- Learned Advocate for the Decree-holder is present.

As this decree is more than two years old, let a notice be served

upon the judgment debtor.

Let this matter appear on 28th October, 2025.

(BISWAROOP CHOWDHURY, J.)

JM