Amir Biri Factory And Ors vs Mr. Rashid Ali
2025 Latest Caselaw 2482 Cal/2

Calcutta High Court

Amir Biri Factory And Ors vs Mr. Rashid Ali on 9 September, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-10
                    IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE
                    (Intellectual Property Rights Division)

                             IP-COM/63/2024
                          [OLD NO CS/145/2021]
                          IA NO: GA-COM/6/2025

                       AMIR BIRI FACTORY AND ORS.
                                    VS
                             MR. RASHID ALI

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 9th September, 2025.
                                                                      Appearance:
                                                        Mr. Sarosij Dasgupta, Adv.
                                                               Mr. Avijit Dey, Adv.
                                                    Mr. Biswaroop Mukherjee, Adv.
                                                                  ...for the plaintiff

      The Court: This is an application for summary judgment under order

XIII-A of the Code of Civil Procedure, 1908. The respondent remains

unrepresented despite substituted service having been effected. The parties

are directed to exchange Affidavits.

Affidavit in Opposition be filed by 10 October, 2025. Reply, if any,

prior to the returnable date.

Let this matter appear in the Monthly List of November, 2025.

(RAVI KRISHAN KAPUR, J.)

SK.