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Shivani Properties Pvt Ltd vs Rajeev Lochan
2025 Latest Caselaw 2427 Cal/2

Citation : 2025 Latest Caselaw 2427 Cal/2
Judgement Date : 4 September, 2025

Calcutta High Court

Shivani Properties Pvt Ltd vs Rajeev Lochan on 4 September, 2025

OD -19

                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                   EC/520/2019
                                       WITH
                                   CS/223/2013
           IA NO: GA/1/2023, GA/2/2023, GA/3/2024, GA/4/2024, GA/5/2025

                             SHIVANI PROPERTIES PVT LTD.
                                         VS
                                   RAJEEV LOCHAN
        BEFORE :
        The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : SEPTEMBER 04, 2025.

Appearance:

Mrs. Arunima Lala Sengupta, Adv.

Mr. Rohit Banerjee, Adv.

Mr. Suman Majumdar, Adv.

Ms. Shree Chatterjee, Adv. For the decree holders

Mr. Ranjit Singh, Adv.

Mr. Pranit Biswas, Adv.

Ms. S. Mukherjee, Adv.

For the judgement debtor

The Court:-Let this matter appear on 11th September, 2025 under the

same heading for filing written notes of argument by the judgment

debtor/opposite party.

No further time will be granted to file written notes of argument.

Written notes of argument filed by the decree holder/petitioner be kept

with the record.

(BISWAROOP CHOWDHURY, J.)

A Dey

 
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