Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy
2025 Latest Caselaw 2385 Cal/2

Calcutta High Court

Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy on 3 September, 2025

OD-10

                  IN THE HIGH COURT AT CALCUTTA
               ORIDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                                In EC/65/2024
                              IA NO. GA/1/2025

               ROOP SHRINGAR SAREES PRIVATE LIMITED
                               VS
                      SUDHIR KUMAR SATPATHY

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : September 3, 2025.


                                                                     APPEARANCE:
                                                             Mr. Mohit Gupta, Adv.
                                                      Mr. A. P. Agarwalla, Ar. Adv.
                                                                   Mr. Jit Roy, Adv.
                                                            Ms. Suparna Das, Adv.
                                                        ...for the judgment-debtor

                                                  Mr. Debdut Mukherjee, Adv. (VC)
                                                  Ms. Nairanjana Ghosh, Advocate
                                                                   ...respondent.

1. Learned Advocates for the parties are present.

2. As the argument is concluded with regard to the jurisdiction of

this Court and the learned Advocates have filed written notes with

regard to point of jurisdiction, let this matter appear on 22.09

2025 for orders.

(BISWAROOP CHOWDHURY, J.)

gb.