Pranava City Complex Private Limited vs Gyan Traders Limited
2025 Latest Caselaw 2377 Cal/2

Calcutta High Court

Pranava City Complex Private Limited vs Gyan Traders Limited on 2 September, 2025

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                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  CS/61/2021
                         IA No. GA/1/2021, GA/3/2023

                  PRANAVA CITY COMPLEX PRIVATE LIMITED
                                  -VS-
                         GYAN TRADERS LIMITED
  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : September 2, 2025.
                                                                         Appearance:
                                                     Mr. Suman Kumar Dutt, Sr. Adv.
                                                              Mr. Rohit Banerjee, Adv.
                                                            Ms. Shrayashee Das, Adv.
                                                      Mr. Rohan Kumar Thakur, Adv.
                                                         Mr. Tridibesh Dasgupta, Adv.
                                                                     ...for the plaintiff

                                                      Mr. Krishnaraj Thaker, Sr. Adv.
                                                           Mr. Rishabh Karnani, Adv.
                                                            Mr. Anurag Bagaria, Adv.
                                                                  ...for the defendant


      1.

Counsel for the plaintiff has concluded his argument in reply.

2. The plaintiff has relied upon three judgments.

3. The defendant prays for time to deal with the judgments relied by

the plaintiff during reply.

4. Accordingly, the case is adjourned.

5. Let the matter appear on 11th September, 2025 at 3:45 pm.

(KRISHNA RAO, J.)

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