20 Cube Logistics Solutions Pvt Ltd vs Paramoount Niryaat Private Limited
2025 Latest Caselaw 2881 Cal/2

Calcutta High Court

20 Cube Logistics Solutions Pvt Ltd vs Paramoount Niryaat Private Limited on 29 October, 2025

OCD-12

                                    ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                                 EC-COM/182/2025
                               IA NO: GA-COM/1/2025

                    20 CUBE LOGISTICS SOLUTIONS PVT LTD
                                    VS
                    PARAMOOUNT NIRYAAT PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: October 29, 2025.
                                                                          Appearance:
                                                         Mr. Souradeep Banerjee, Adv.
                                                               Mr. Dwipraj Basu, Adv.
                                                                   Mr. Avijit Kar, Adv.
                                                                ...for the decree-holder

                                                             Ms. Jayshree Saha, Adv.
                                                             ...for the judgment debtor

          1.

The Counsel for the judgment-debtor prays for two weeks time to

file affidavit of assets.

2. Let affidavit of assets be filed by 13th November, 2025 by serving

the copy to the learned Counsel for the decree-holder.

3. List the matter on 14th November, 2025.

(KRISHNA RAO, J.)

S.Mandi