Apeejay House Pvt. Ltd vs Coal India Ltd
2025 Latest Caselaw 2870 Cal/2

Calcutta High Court

Apeejay House Pvt. Ltd vs Coal India Ltd on 28 October, 2025

             ORDER                                                 OD - 18

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                              IA NO: GA/1/2025
                                 EC/13/2025
                           APEEJAY HOUSE PVT. LTD.
                                      VS
                               COAL INDIA LTD.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 28th October, 2025.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Aritra Basu, Adv.

Mrs. Iram Hasan, Adv.

Mr. Sanket Sarwagi, Adv.

Mr. Aman Agarwal, Adv.

.... For the petitioner.

Ms. Akanksha Mukherjee, Adv.

Ms. S. Banerjee, Adv.

Ms. M. Chakraborty Adv.

....for the defendant./Judgment debtor.

The Court:- Learned advocates for the parties are present.

On the prayer of learned advocate for the judgment-debtor, the time to

obtain instructions stands extended till 4.11.2025.

Let this matter appear on 6.11.2025.

Interim order granted earlier shall continue for a period of four weeks or

till further order, whichever is earlier.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua