Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited
2025 Latest Caselaw 2869 Cal/2

Calcutta High Court

Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited on 28 October, 2025

             ORDER                                               OD - 20

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                            IA NO: GA/1/2025
                               EC/17/2025
              MESSRS MADHAV MUKUND FINANCE PRIVATE LIMITED
                                    VS
                    MESSRS EXTEROOR INTERIOR LIMITED


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 28th October, 2025.

Appearance:

Mr. Jayanta Gupta, Adv.

Mr. Shayak Mitra, Adv.

Ms. A. Sarkar, Adv.

...for the plaintiff/decree-holder Mr. Soumya Ray, Adv.

Mr. Pramit Panda, Adv.

...for the judgment-debtor Mr. Goutam Mukherjee, Adv. Mr. M. Dutta Biswas, Adv.

Joint Special Officer

The Court:- Time is sought for on behalf of the judgment-debtor. Such

prayer is allowed. Affidavit which was directed must be filed on or before the

next date.

Let this matter appear on 4.11.2025.

The earlier remuneration which was directed to be paid to the learned

Special Officer be paid. The copy of the report furnished by the Special Officer

be circulated.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua