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Arvind Kumar Jayaswal vs Gupta Engineering Company And Ors
2025 Latest Caselaw 3172 Cal/2

Citation : 2025 Latest Caselaw 3172 Cal/2
Judgement Date : 25 November, 2025

Calcutta High Court

Arvind Kumar Jayaswal vs Gupta Engineering Company And Ors on 25 November, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-6

                                 ORDER SHEET

                            IA No.GA/1/2024
                                   IN
                               CS/14/2023
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                       ARVIND KUMAR JAYASWAL
                                 VS.
                 GUPTA ENGINEERING COMPANY AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th November, 2025.

Ms. Tiana Bhattacharyya, Mr. Dilip Kr. Ghosh, Advocates for the plaintiff.

Mr. Zeeshan Haque, Mr. Aditya Kanodia, Advocates for the defendants.

The Court : Hearing concluded.

Let this matter appear on 8th December, 2025 as 'For Judgment'.

(ARINDAM MUKHERJEE, J.)

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