Micky Metals Limited vs National Steel Agency And Ors
2025 Latest Caselaw 3166 Cal/2

Calcutta High Court

Micky Metals Limited vs National Steel Agency And Ors on 25 November, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-13 & 14


                        In The High Court at Calcutta
                            [Commercial Division]
                               Original Side

                              IA NO. GA/1/2021
                            [OLD NO CS/66/2021]
                            In CS-COM/257/2024

                         MICKY METALS LIMITED
                                  Vs
                    NATIONAL STEEL AGENCY AND ORS

                                       &

                              IA NO. GA/2/2021
                            [OLD NO CS/66/2021]
                            In CS-COM/257/2024

                         MICKY METALS LIMITED
                                  Vs
                    NATIONAL STEEL AGENCY AND ORS

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : 25th November, 2025.

                                                                      Appearance :
                                                      Mr. Subhasish Sengupta, Adv.
                                                          Mr. Bhaskar Dwivedi, Adv.
                                                           Mr. Hareram Singh, Adv.
                                                Mr. Saptarshi Rajan Chatterjee, Adv.
                                                                   ...for the plaintiff

                                                          Mr. Shaswat Nayak, Adv.
                                                         Ms. Rituparna Sanyal, Adv.
                                                           ...for the defendant No. 2


       The Court :- IA No. GA/1/2021 is an application filed by the plaintiff

praying for judgment upon admission. Affidavits are complete.

       IA No. GA/2/2021 is an application filed by the defendant No. 2

praying for rejection of plaint/dismissal of the suit. Affidavits are complete.
                                         2


          Mr. Shaswat Nayak, learned Advocate appearing for the defendant

No. 2 prays for adjournment of the hearing.

          Rest of the defendants are not represented.

          Mr. Subhasish Sengupta, learned Advocate appearing for the plaintiff

has opposed the prayer for adjournment.

          However, for the ends of justice, adjournment is granted.

          Both applications shall appear under the heading "Chamber

Applications for Final Disposal" one after another on December 16, 2025.

          The plaintiff shall serve notice upon the non-appearing defendants

along with the copy of today's order and shall file affidavit of service when

the matter shall be taken up next.



                                                        (ANIRUDDHA ROY, J.)


Sbghosh




                                  IA NO. GA/1/2021
                                [OLD NO CS/66/2021]
                                In CS-COM/257/2024
                                          &
                                  IA NO. GA/2/2021
                                [OLD NO CS/66/2021]
                                In CS-COM/257/2024
                                       A.R., J.