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M/S. S G Karel And Sons Jewellers Pvt. Ltd vs M/S. Madan Lal Agarwalla Jewellers And ...
2025 Latest Caselaw 3087 Cal/2

Citation : 2025 Latest Caselaw 3087 Cal/2
Judgement Date : 18 November, 2025

Calcutta High Court

M/S. S G Karel And Sons Jewellers Pvt. Ltd vs M/S. Madan Lal Agarwalla Jewellers And ... on 18 November, 2025

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-23
                          In the High Court at Calcutta
                              Commercial Division
                                 Original Side
                             IA No. GA-COM/5/2025
                              In CS-COM/669/2024

              M/S. S G KAREL AND SONS JEWELLERS PVT. LTD.
                                   VS
             M/S. MADAN LAL AGARWALLA JEWELLERS AND ORS.


     BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA ROY

Date : November 18, 2025.

Appearance:

Ms. Gunjan Shah, Adv.

Ms. Shreya Agarwal, Adv.

... for the plaintiff

Mr. Pourush Bandyopadhyay, Adv.

... for the defendants

The Court : Ms. Gunjan Shah, learned Advocate appears for the

plaintiff.

Mr. Pourush Bandyopadhyay, learned Advocate appears for the

defendants.

This is an application filed by the defendant nos. 2 and 3 praying

for summary judgment dismissing the suit.

Affidavit-in-opposition has been filed by the plaintiff. Affidavit-in-

reply has not been filed.

On the prayer of Mr. Pourush Bandyopadhyay, learned Advocate

appearing for the defendants/applicants, time to file affidavit-in-reply

stands extended till December 18, 2025.

The matter shall appear under the heading "Adjourned Motion"

in the monthly list of January, 2026.

(ANIRUDDHA ROY, J.) RS

 
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