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Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors
2025 Latest Caselaw 3074 Cal/2

Citation : 2025 Latest Caselaw 3074 Cal/2
Judgement Date : 17 November, 2025

Calcutta High Court

Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors on 17 November, 2025

OD- 43
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                   EC/211/2022
                                 IA NO: GA/1/2023

                         FAIRDEAL SUPPLIES LIMITED
                                    VS
                        BIJAY KUMAR KANDOI AND ORS.


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: November 17, 2025.

Appearance:

Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

Mr. Rajarshi Banerjee, Adv. ... for the decree holder

Mr. Suman Kr. Dutt, Sr. Adv.

Mr. Rajarshi Dutta, Adv.

Mr. A.P. Agarwalla, Adv.

... for the judgment debtors

The Court: Heard the submissions of Learned Advocates

representing the Decree Holder as well as Judgment Debtors. Let this

matter appear along with IA No. GA/14/2022 in CS/213/2008.

Next date be fixed on 10th December, 2025.

(ANANYA BANDYOPADHYAY, J)

DB

 
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