Manadath Mohamed Ibrahim Kutty Alias M M ... vs Unknown
2025 Latest Caselaw 3042 Cal/2

Calcutta High Court

Manadath Mohamed Ibrahim Kutty Alias M M ... vs Unknown on 14 November, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-3                              ORDER SHEET


                                   PLA 373 of 2021

                     IN THE HIGH COURT AT CALCUTTA
                 TESTAMENTARY & INTESTATE JURISDICTION


                        IN THE GOODS OF :
     MANADATH MOHAMED IBRAHIM KUTTY ALIAS M M IBRAHIM KUTTY,
                           DECEASED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 14th November, 2025.

Mr. Udaynarayan Betal, Mr. Mriganka Patra, Advocates for the petitioner.

The Court : The judgment of the Division Bench which was

awaited as the same was likely to have an impact on this matter has

been delivered and placed before the Court by the learned Advocate for

the petitioner.

Let this matter appear on 20th November, 2025.

(ARINDAM MUKHERJEE, J.)

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