Citation : 2025 Latest Caselaw 2935 Cal/2
Judgement Date : 4 November, 2025
OD-2
ORDER SHEET
APOT/233/2025
WITH
CS-COM/677/2024
IN THE HIGH COURT AT CALCUTTA
Commercial Appellate Division
ORIGINAL SIDE
MODERN ROADWAYS CORPORATION
VS
SIMPLEX INFRASTRUCTURES LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
AND
The Hon'ble JUSTICE OM NARAYAN RAI
Date : November 4, 2025.
Appearance:
Mr. Sujit Banerjee, Adv.
Mr. Nilay Sengupta, Adv.
..for the appellant
Mr. Debraj Sahu, Adv.
Mr. Aurin Chakraborty, Adv.
Mr. Abhishek Banerjee, Adv.
Ms. Debasmita Nandi, Adv.
..for the respondent
Dictated by Arijit Banerjee, J.
The Court: This matter has been listed at our instance.
On October 31, 2025, we had disposed of this matter by dictating a
judgment in open Court. We have not signed the judgment as yet.
On further deliberation, we are of the view that we need to
reconsider the issue involved.
The order dated October 31, 2025 stands recalled.
List this matter once again on November 7, 2025 under the
heading "For Further Hearing".
(ARIJIT BANERJEE, J.)
(OM NARAYAN RAI, J.)
sg.
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