Satya Raj Das vs Asis Kumar Das
2025 Latest Caselaw 2921 Cal/2

Calcutta High Court

Satya Raj Das vs Asis Kumar Das on 3 November, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-9

                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE
                                   SCO/2/2025

                                     SATYA RAJ DAS
                                          VS
                                    ASIS KUMAR DAS


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR
    Date : 3rd November, 2025.

                                                                        Appearance:
                                                   Mr. Surajit Nath Mitra, Sr. Adv.
                                                     Ms. Sananda Mukhopadhyay, Adv.
                                                              Mr. Susmita Pal, Adv.
                                                                   ..for petitioner

                                               Mr. Shiba Prasad Mukherjee, Sr. Adv.
                                                              Ms. Sudeshna Das,Adv.
                                                         Mr. Abjhratanu Sarkar,Adv.
                                                                   ..for respondent

The Court:- Heard Mr. Mitra, learned Senior Counsel on the point

whether the adversary has any right to be heard on the point. Single Bench

judgment reported in 2024 SCC Online Calcutta 110 is relied upon.

Fix on 19th November, 2025 for further hearing on the point whether the

adversary has a right to be heard in respect of this application before forming

any opinion as contemplated under the statute.

(SUGATO MAJUMDAR, J.)

s.chandra