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Abhishek Buchasia vs Mohan General Trading Company
2025 Latest Caselaw 197 Cal/2

Citation : 2025 Latest Caselaw 197 Cal/2
Judgement Date : 15 May, 2025

Calcutta High Court

Abhishek Buchasia vs Mohan General Trading Company on 15 May, 2025

OD-6
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/514/2011

                  IA NO: GA/2/2015 (Old No: GA/2918/2015)

                          ABHISHEK BUCHASIA
                                 VS
                    MOHAN GENERAL TRADING COMPANY


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 15th May, 2025

Appearance:

Mr. K. C. Garg, Adv.

...for the decree-holder

The Court: Learned Advocate for the decree-holder is present. None

appears for the judgment-debtor. However, in the interest of justice, the

matter stands adjourned till 22nd May, 2025. It is made clear that in the

event none appears, the matter will be taken up in their absence.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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