Shashi Kant Tapuriah vs The Kolkata Municipal Corporation And ...
2025 Latest Caselaw 176 Cal/2

Calcutta High Court

Shashi Kant Tapuriah vs The Kolkata Municipal Corporation And ... on 14 May, 2025

Author: Kausik Chanda

Bench: Kausik Chanda

                                                                                  2025:CHC-OS:72

OD- 1

                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                                  WPO/941/2024

                         SHASHI KANT TAPURIAH
                                  VS
              THE KOLKATA MUNICIPAL CORPORATION AND ORS.



BEFORE:
The Hon'ble JUSTICE KAUSIK CHANDA

Date: 14th May, 2025

Appearance:

Mr. Raghunath Chakraborty, Adv.

Ms. Amrita De, Adv.

... for the petitioner

Mr. Biswajit Mukherjee, Adv.

Mr. S.K. Debnath, Adv.

Ms. Piyali Sengupta, Adv.

...for KMC

The Court : The Corporation files its written notes of submission.

Heard Mr. Biswajit Mukherjee for the Corporation land Mr. Raghunath

Chakraborty for the petitioner.

Judgment is reserved.

(KAUSIK CHANDA, J.)

sg.