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Pradyut Kumar Saha vs Soumen Shaw And Ors
2025 Latest Caselaw 1649 Cal/2

Citation : 2025 Latest Caselaw 1649 Cal/2
Judgement Date : 22 May, 2025

Calcutta High Court

Pradyut Kumar Saha vs Soumen Shaw And Ors on 22 May, 2025

Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-27
                              ORDER SHEET

                                APD/6/2024
                                   WITH
                               CS/394/1999
                             IA NO: GA/1/2024

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE


                         PRADYUT KUMAR SAHA
                                 VS
                        SOUMEN SHAW AND ORS


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
            AND
  The Hon'ble JUSTICE OM NARAYAN RAI
  Date : 22nd May, 2025.

                                                                          Appearance:
                                                            Mr. Utpal Bose, Sr. Adv.
                                                               Ms. Sayani Das, Adv.
                                                         Ms. Sreetama Biswas, Adv.
                                                                   ..for the appellant

                                                  Mr. Moloy Kumar Ghosh, Sr. Adv.
                                                         Mr. Aniruddha Mitra, Adv.
                                                          Mr. Anirban Ghosh, Adv.
                                                              ..for the respondents


                          Dictated by Arijit Banerjee, J.

The Court: The appellant's originating summons suit was

dismissed by the judgment and order impugned in this appeal.

Mr. Bose, learned Senior Counsel representing the appellant, says

that hearing of this matter will take some time. Today being the

penultimate day before the summer vacation, Mr. Bose suggests that this

matter be listed one week after the summer vacation.

Mr. Ghosh, learned Senior Counsel appearing for the respondents,

does not object to the suggestion made by Mr. Bose.

List this matter once again on June 16, 2025, retaining its

position.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

bp

 
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