Subhas Chandra Agarwalla vs Dr. Sonali Basu
2025 Latest Caselaw 1623 Cal/2

Calcutta High Court

Subhas Chandra Agarwalla vs Dr. Sonali Basu on 21 May, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-19

                                ORDER SHEET

                           IA No.GA 2 of 2025
                                   IN
                             CS 199 of 2024
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                      SUBHAS CHANDRA AGARWALLA
                                 VS.
                           DR. SONALI BASU


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 21st May, 2025.


                                                                        Appearance:
                                                      Mr. Sourodeep Banerjee, Adv.
                                                          Mrs. Sonia Sharma, Adv.
                                                        For the plaintiff/petitioner.

                                                      Mr, Dyutiman Banerjee, Adv.
                                                            Mr. Vishal Mallick, Adv.
                                                     For the defendant/respondent.

The Court : This is an application for judgment upon admission

wherein an interim order, inter alia, restraining the defendant from

alienating certain immovable properties have been passed on 28th April,

2025 which is in subsistence till 23rd May, 2025. Despite direction for

affidavit having been given by the order dated 28th April, 2025, the

defendant has not filed her affidavit in opposition. An extension of time is

sought on behalf of the defendant for filing the affidavit in opposition.

Let affidavit in opposition be filed by 20th June, 2025. Affidavit in

reply thereto, if any, be filed by 2nd July, 2025.

Let this matter appear in the monthly list of July, 2025.

The interim order which is still in subsistence till 23rd May, 2025 is

extended till 31st July, 2025 or until further orders whichever is earlier.

(ARINDAM MUKHERJEE, J.)

snn.