The State Of West Bengal And Ors vs Arup Kumar Ghosh
2025 Latest Caselaw 1591 Cal/2

Calcutta High Court

The State Of West Bengal And Ors vs Arup Kumar Ghosh on 20 May, 2025

Author: Supratim Bhattacharya

Bench: Supratim Bhattacharya

OD-1
                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE


                                APOT/117/2025
                                     WITH
                                 WPO/781/2024
                               IA NO: GA/1/2025

                    THE STATE OF WEST BENGAL AND ORS
                                   VS
                           ARUP KUMAR GHOSH


  BEFORE:

  HON'BLE JUSTICE MADHURESH PRASAD
  WITH
  HON'BLE JUSTICE SUPRATIM BHATTACHARYA
  Date : 20th May, 2025.

                                                                        Appearance:

                                                          Mr. Amal Kumar Sen, A.G.P.
                                                               Ms. Sahina Sumi, Adv.
                                                                     ...for appellants.

                                                     Mr. Sankar Nath Mukherjee, Adv.
                                                               Sk. Samim Aktar, Adv.
                                                                 ...for the respondent.

The Court:- The matter is taken up today.

Learned counsel for the parties submit that the Court would be required

to consider the relevant provisions contained in the 1939 Act as the Judgment

of the Hon'ble Single Judge, which is the subject matter of the present appeal,

was rendered considering decision of the Hon'ble Apex Court in the case (M/s.

Shiv Chand Amolak Chand vs. R.T.A. & Another, reported in AIR 1984 SC page-9)

wherein the provisions of 1939 Act was considered.

It is submitted that the matter may be fixed so as to enable the learned

Advocates to address the Court on merits of the matter with a view to final

disposal.

Therefore, listing of the matter after ensuing Summer Holidays is on

11.06.2025.

(MADHURESH PRASAD, J.)

(SUPRATIM BHATTACHARYA, J.)

D.Ghosh AR(CR)