Otmar Forster vs Anil Saraogi
2025 Latest Caselaw 144 Cal/2

Calcutta High Court

Otmar Forster vs Anil Saraogi on 8 May, 2025

OCD-15

                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                                CS-COM/135/2024
                              [OLD NO CS/188/2018]
                             IA NO: GA-COM/4/2024

                                 OTMAR FORSTER
                                       VS
                                  ANIL SARAOGI
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: May 08, 2025.
                                                                         Appearance :
                                                            Mr. V. V. V. Sastry, Adv.
                                                            Mr. Rahul Poddar, Adv.
                                                                   ... for the plaintiff

                                                       Ms. Labanyasree Sinha, Adv.
                                                      Ms. Somali Bhattacharya, Adv.
                                                              Ms. Megha Das, Adv.
                                                                 ...for the defendant

             1.

Mr. V. V. V. Sastry, learned Advocate, is appearing for the

plaintiff.

2. Ms. Labanyasree Sinha, learned Advocate, is appearing for the

defendant.

3. The plaintiff has filed an application being GA-COM/4/2024

praying for summary judgment.

4. It is found from the record that the pleadings have been

completed.

5. Counsel for the plaintiff has argued the matter for sometime

but due to paucity of time, hearing could not be completed.

6. Accordingly, the case is adjourned.

7. Let the matter appear on 23rd June, 2025.

(KRISHNA RAO, J.)

S.De