Honble Justice Amarabha Sengupta Retd ... vs Unknown
2025 Latest Caselaw 1988 Cal/2

Calcutta High Court

Honble Justice Amarabha Sengupta Retd ... vs Unknown on 25 June, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 5

                         IN THE HIGH COURT AT CALCUTTA
                     TESTAMENTARY & INTESTATE JURISDICTION
                                  ORIGINAL SIDE
                                  PLA/289/2022

                               IN THE GOODS OF:
                 HONBLE JUSTICE AMARABHA SENGUPTA RETD (DEC)

BEFORE:

The Hon'ble JUSTICE SUGATO MAJUMDAR Date 25th June, 2025.

Appearance:

Mr. Pourush Bandopadhyay, Adv.

..for the petitioner.

The Court: - Although reserved for judgment, the application will appear

in the list for witness action on 1st July, 2025. Erroneously, copy of the Will

was marked as exhibit whereas the original Will was, at that time, not found in

the record. Copy of the Will, so marked, is expunged from the record. The

original Will shall be proved by the witnesses.

(SUGATO MAJUMDAR, J.)

S.Chandra