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Tantia Constructions Limited vs State Of Bihar Road Construction ...
2025 Latest Caselaw 1894 Cal/2

Citation : 2025 Latest Caselaw 1894 Cal/2
Judgement Date : 23 June, 2025

Calcutta High Court

Tantia Constructions Limited vs State Of Bihar Road Construction ... on 23 June, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
          OD 3                                                 ORDER SHEET
          with 4


                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE


                                       EC/358/2016
                         IA GA 1 of 2017 (Old No. GA/3499/2017),
                                       GA 2 of 2021
                                       GA 3 of 2021
                            TANTIA CONSTRUCTIONS LIMITED
                                            VS
                   STATE OF BIHAR ROAD CONSTRUCTION DEPARTMENT
                                           WITH
                                      RVWO/9/2019
                                      IA GA 1 of 2019
                                       GA 2 of 2019
                   STATE OF BIHAR ROAD CONSTRUCTION DEPARTMENT
                                            VS
                            TANTIA CONSTRUCTIONS LIMITED


BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date : 23rd June, 2025

Appearance:-

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv. Mr. Nirmalya Dasgupta, Adv.

Sk. Sariful Haque, Adv. Mr. Ankush Majumdar, Adv.

.... for the petitioner Mr. Abhrajit Mitra, Sr.Adv. Mr. Anirban Ray, Sr.Adv. Mr. Arnab Basu Mullick, Adv. ...for the judgment debtor/ Revisionist (in Item 4)

The Court:- Let this matter appear on 1st July, 2025 at 3:00 p.m.

(SHAMPA SARKAR, J.)

JM / SN

 
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