Citation : 2025 Latest Caselaw 1674 Cal/2
Judgement Date : 10 June, 2025
OIP-145 & 146
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
Ordinary Original Civil Jurisdiction
EC/1071/2015
IA NO: GA/1/2016(Old No:GA/3661/2016),
GA/2/2023, GA/3/2024
NPR FINANCE LIMITED
VS
SANJAY KHEMANI
EC/1072/2015
RANI LEASING AND FINANCE LIMITED
VS
SANJAY KHEMANI
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 10th June, 2025.
Appearance:
Mr. Preksha Manot, Adv.
Mr. Vanshika Newal, Adv. ...for the decree-holder
Mr. Debdut Mukherjee, Adv.
Mr. Vivek Basu, Adv.
Ms. Srijeeta Gupta, Adv. ...for the judgment-debtor
The Court: It is submitted on behalf of both the parties that they are
ongoing talks of settlement.
In view of the above, let this matter appear in the Monthly List of July,
2025.
Both parties are requested to file their Terms of Settlement on the
returnable date.
(RAVI KRISHAN KAPUR, J.)
SK.
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