Rajan Poddar vs Greentech It City Pvt Ltd
2025 Latest Caselaw 1671 Cal/2

Calcutta High Court

Rajan Poddar vs Greentech It City Pvt Ltd on 10 June, 2025

OD-26

                      IN THE HIGH COURT AT CALCUTTA
                   ORIDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                 EC/54/2024
                              IA NO: GA/1/2025

                             RAJAN PODDAR
                                  VS
                        GREENTECH IT CITY PVT LTD


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 10th June, 2025.

                                                                    APPEARANCE:
                                                            Mr. Mohit Gupta, Adv.
                                                           Mr. A.P. Agarwalla, Adv.
                                                           ...For the decree-holder

                                                               Mr. Ratul Das, Adv.
                                                             Mr. K. Hussain, Adv.
                                                              Mr. A. Dwidedi, Adv.
                                                         ...For the judgment debtor


      1.

Learned Advocate for the decree-holder and learned advocate for the

judgment debtor are present.

2. GA/1/2025 is taken up for consideration.

3. Heard learned Advocates.

4. As this matter is required to be heard on affidavits, let affidavit in

opposition be filed by 17th June, 2025. Reply, if any, be filed by 20th

June, 2025.

5. Let the matter appear on 24th June, 2025.

6. Let the affidavit of assets filed be kept with the records. A copy be

served.

(BISWAROOP CHOWDHURY, J.)

gb.