Manish Luharuka vs N. C. Infracon Private Limited And Ors
2025 Latest Caselaw 492 Cal/2

Calcutta High Court

Manish Luharuka vs N. C. Infracon Private Limited And Ors on 21 July, 2025

OCD-27
                                 ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                                CS-COM/378/2024
                              [Old No. CS/107/2022]
                             IA No. GA-COM/5/2025

                            MANISH LUHARUKA
                                  -VS-
                N. C. INFRACON PRIVATE LIMITED AND ORS.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : July 21, 2025.

                                                                       Appearance:
                                                            Mr. Kumar Gupta, Adv.
                                                              Ms. Nibedita Pal, Adv.
                                                          Mr. A. G. Mukherjee, Adv.
                                                                   ...for the plaintiff


       1.

Mr. Kumar Gupta, Learned Advocate, is appearing for the plaintiff.

2. The plaintiff has paid cost to the State Legal Services Authority in

terms of the order passed on 26th June, 2025.

3. Let the receipt dated 30th June, 2025 filed by the plaintiff be kept

with the record.

4. The plaintiff has filed an application being GA-COM/5/2025

praying for judgment upon admission but none appears on behalf of

the defendants. Accordingly, the case is adjourned.

5. Let the matter appear tomorrow i.e. on 22nd July, 2025.

(KRISHNA RAO, J.)

RS