Shivani Properties Pvt Ltd vs Rajeev Lochan
2025 Latest Caselaw 251 Cal/2

Calcutta High Court

Shivani Properties Pvt Ltd vs Rajeev Lochan on 3 July, 2025

OD - 12

                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                  ORIDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                              EC/520/2019
                           WITH CS/223/2013
                      IA NO: GA/1/2023, GA/2/2023,
                    GA/3/2024, GA/4/2024, GA/5/2025

                       SHIVANI PROPERTIES PVT LTD.
                                   VS
                             RAJEEV LOCHAN

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 3rd July, 2025.


                                                                         Appearance:
                                                    Ms. Arunima Lala Sengupta, Adv.
                                                            Mr. Rohit Banerjee, Adv.
                                                         Mr. Suman Majumder, Adv.
                                                             ...for the decree holder.

                                                  Mr. Shounak Mukhopadhyay, Adv.
                                                         ...for the judgment debtor.



     1.

Learned Advocate for the parties are present.

2. Cost have been paid in terms of order dated 26th June, 2025.

3. Let affidavit in opposition affirmed and filed in Court be kept with

record.

4. Let affidavit in reply be filed by 10th July, 2025.

5. Let this matter appear on 17th July, 2025.

(BISWAROOP CHOWDHURY, J.)

DB