Pranab Kumar Roy vs Punjab National Bank
2025 Latest Caselaw 914 Cal/2

Calcutta High Court

Pranab Kumar Roy vs Punjab National Bank on 17 January, 2025

OD-1
                                 ORDER SHEET

                                 WPO/59/2017

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                       PRANAB KUMAR ROY
                              VS.
                     PUNJAB NATIONAL BANK
        (FORMERLY KNOWN AS UNITED BANK OF INDIA) AND ORS.


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date : 17th January, 2025
                                                                                Appearance
                                                             Mr. Debrup Bhattacharjee, Adv.
                                                                 Mr. Steven S. Biswas, Adv.
                                                                         ...for the petitioner

                                                                   Mr. R.N. Majumder, Adv.
                                                                  Mr. S.M. Obaidullah, Adv.
                                                                    Mr. R. Chowdhuri, Adv.
                                                                             ...for the Bank



       The   Court:   Heard   the   submissions   of   the     learned       advocates

representing both the parties.

       Next date be fixed on 24th February, 2025 for filing the judgments by

the respondents.

(ANANYA BANDYOPADHYAY, J.)

sg.