Muni Mejhain vs Eastern Coalfields Limited And Ors
2025 Latest Caselaw 727 Cal/2

Calcutta High Court

Muni Mejhain vs Eastern Coalfields Limited And Ors on 7 January, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET
                                                                                   OD-4


                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE


                            WPO No. 523 of 2024
                              MUNI MEJHAIN
                                 VERSUS
                   EASTERN COALFIELDS LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE ARINDAM MUKHERJEE
   Date: 7th January, 2025.


                                                                             Appearance:
                                                                  Mr. Partha Ghosh, Adv.
                                                             Mr. Amal Kumar Datta, Adv.
                                                                Ms. Simran Sureka, Adv.
                                                                  Mr. Debashis Das, Adv.
                                                                       For the petitioner.

                                                                   Mr. Manik Das, Adv.
                                                       For the respondent nos. 1, 2 & 3.

The Court :- On behalf of the petitioner the judgments which have been

cited with an index and the relevant paragraphs are placed before this Court

which is taken on record.

Let this matter appear in the list on 17 th January, 2025 for the

respondent to file a short synopsis of their arguments.

(ARINDAM MUKHERJEE, J.)

snn.