Purti Vanaspati Private Limited vs United India Insurance Company Limited
2025 Latest Caselaw 1318 Cal/2

Calcutta High Court

Purti Vanaspati Private Limited vs United India Insurance Company Limited on 27 February, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET
                                                                                 OD-2

                           IN THE HIGH COURT AT CALCUTTA
                                COMMERCIAL DIVISION
                                    ORIGINAL SIDE


                                  IA No. GA/5/2023
                                          In
                                 CS-COM/236/2024
                                (Old No. CS/19/2021)

                     PURTI VANASPATI PRIVATE LIMITED
                                  VERSUS
                 UNITED INDIA INSURANCE COMPANY LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 27th February, 2025.

Appearance:

Ms. Suparna Mukherjee, Sr. Adv. Ms. Rituparna Chatterjee, Adv.

Ms. Nandini Daga, Adv.

For the plaintiff.

Mr. Shuvasish Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr. Rajesh Singh, Adv.

For the defendant.

The Court :- At the time of preparing the judgment, certain

clarifications were necessary. The matter is brought into the list. Parties have

clarified the position.

The hearing of the matter is concluded.

List this matter on 6th March, 2025 under the heading "For

Judgment".

(ARINDAM MUKHERJEE, J.)

snn.