Purushottam Lal Agarwal vs Unknown
2025 Latest Caselaw 1317 Cal/2

Calcutta High Court

Purushottam Lal Agarwal vs Unknown on 27 February, 2025

OD-88
                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION
                            ORIGINAL SIDE

                            PLA/200/2023
                          IN THE GOODS OF:
                 PURUSHOTTAM LAL AGARWAL, DECEASED

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : 27st February, 2025.

Appearance :

Mr. Udaynarayan Betal, Adv.

Mr. Mriganka Patra, Adv.

...for the petitioner

Mr. Jayanta Kumar Mitra, Sr.Adv. Mr. Shuvashis Sengupta, Adv.

...Amicus Curiae

The Court: Mr. Udaynarayan Betal, learned advocate, is

appearing for the petitioner.

Mr. Jayanta Kumar Mitra, Learned Senior advocate with Mr.

Shuvashis Sengupta, learned advocate is appearing as amicus curiae

appointed by this Court.

Learned Senior Counsel has argued the matter at length. He has

also referred to the judgment passed by the coordinate Bench of this Court

in PLA/115 of 2023 dated 16th January, 2025, which involves the same

issue which is in the present matter.

Learned Senior Advocate submitted that the petitioner in

PLA/115 of 2023 is going to prefer an appeal against the order dated 16th

January, 2025.

Accordingly, for the time being the case is adjourned.

Let the matter appear on 26th March, 2025.

(KRISHNA RAO, J.)

gb/