Alaknanda Sponge Iron Limited vs Herbal Green Solutions Private Limited ...
2025 Latest Caselaw 1316 Cal/2

Calcutta High Court

Alaknanda Sponge Iron Limited vs Herbal Green Solutions Private Limited ... on 27 February, 2025

OD-17
                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 CS/83/2023
                              IA No. GA/1/2023

                  ALAKNANDA SPONGE IRON LIMITED
                              -VS-
          HERBAL GREEN SOLUTIONS PRIVATE LIMITED AND ANR

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : February 27, 2025.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Sarbajit Mukherjee, Adv. Ms. Brinda Sengupta, Adv.

Ms. Rishika Goyal, Adv.

...for the plaintiff

Mr. Debabrata Roy, Adv.

Mr. Oishik Chatterjee, Adv.

...for the defendant no.1

The Court: Mr. Rajarshi Dutta, learned counsel, is appearing for

the plaintiff.

Mr. Debabrata Roy, learned counsel, is appearing for the

defendant no.1.

Counsel for the plaintiff submits that by an order dated 27 th

November, 2024, this Court has placed the matter in the list of undefended

suit. Accordingly, he prays for fixing the matter for hearing of the case for

passing summary judgment.

In view of the submission made by the counsel for the petitioner,

let the matter appear on 23rd April, 2025 at 3:00 pm.

(KRISHNA RAO, J.)

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