Asoke Kumar Roy And Ors vs Prasenjit Ray And Ors
2025 Latest Caselaw 1310 Cal/2

Calcutta High Court

Asoke Kumar Roy And Ors vs Prasenjit Ray And Ors on 27 February, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD 3,4 & 5
                            ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                             ORIGINAL SIDE

                           APO 59 of 2024 with
                            WPO 1248 OF 2022
                       ASOKE KUMAR ROY AND ORS.
                                 Versus
                         PRASENJIT RAY AND ORS.

                          APOT 183 of 2024
                       PRASENJIT RAY AND ORS
                               Versus
              .KOLKATA MUNICIPAL CORPORATION AND ORS.

                             APOT 218 of 2024
                           BADAL ROY AND ANR.
                                 Versus
                         PRASENJIT RAY AND ORS.


   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
           AND
  The Hon'ble JUSTICE MD. SHABBAR RASHIDI
   Date : 27th February, 2025.
                                                                    Appearance :
                                                              Mr. Arijit Dey, Adv.
                                           ...for the appellants in APO 59 of 2024
                                       ...for the respondents in APOT 183 of 2024

and APOT 218 of 2024

Mr. Alak Kr. Ghosh, Adv.

Mr. Swapan Kr. Debnath, Adv. Ms.Sima Chakraborty, Adv.

Mr. Fazlul Haque, Adv.

..for KMC

The Court: Typographical errors in the cause title of the judgment and

order dated February 25, 2025 be corrected.

"APOT 183 of 2024" be replaced with "APO 59 of 2024". "Ashoke" be

replaced with "Asoke". "APO 59 of 2024" appearing just prior to "Prasenjit Roy

& Others" be replaced with "APOT 183 of 2024".

In the second page, "APO 50 of 2024" be replaced with "APOT 183 of

2024".

The portion where, "For the appellant in APOT 183 of 2024" records

appearance of Mr. Amal Kr. Ganguly, Sr. Adv., Mr. Bikash Ranjan Neogi, Adv.

and Ms. Ananya Neogi, Adv. be replaced with "APO 59 of 2024" instead of

"APOT 183 of 2024".

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

TR/