Checons Ltd. & Ors vs Office Of The Registrar Of Companies & ...
2025 Latest Caselaw 1270 Cal/2

Calcutta High Court

Checons Ltd. & Ors vs Office Of The Registrar Of Companies & ... on 24 February, 2025

Author: Amrita Sinha

Bench: Amrita Sinha

                           IN THE HIGH COURT AT CALCUTTA
                             Constitutional Writ Jurisdiction
                                      Original Side

Present :- Hon'ble Justice Amrita Sinha

                                     WPO No. 841 of 2024

                               Checons Ltd. & Ors.
                                        Vs.
                   Office of the Registrar of Companies & Anr.

For the writ petitioners       :-      Mr. Anirban Ray, Sr. Adv.
                                       Ms. Urmila Chakraborty, Adv.
                                       Ms. Sabarni Mukherjee, Adv.

For the ROC                    :-      Mr. Dhiraj Trivedi, DSG.
                                       Mr. Avinash Kankani, Adv.

Heard on                        :-     20.11.2024

Judgment on                     :-     24.02.2025

Amrita Sinha, J.:-


1.

The facts and issues of the instant case are absolutely similar to the

facts and issues of WPO 848 of 2024 (Kusum Industrial Gases Limited & Ors.

vs. Officer of the Registrar of Companies & Anr.).

2. The instant writ petition was heard along with WPO 848 of 2024 wherein

judgment has been delivered on 24th February, 2025. The said writ petition

has been dismissed.

3. In line with the judgment delivered in the matter of WPO 848 of 2024 on

24th February, 2025, the instant writ petition also stands dismissed.

4. No costs.

5. Urgent certified photocopy of this judgment, if applied for, be supplied to

the parties or their advocates on record expeditiously on compliance of usual

legal formalities.

(Amrita Sinha, J.)