Tantia Construction Limited vs The Kolkata Municipal
2025 Latest Caselaw 1249 Cal/2

Calcutta High Court

Tantia Construction Limited vs The Kolkata Municipal on 20 February, 2025

OD-11
                                    WPO/1445/2021

                         IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE


                                           TANTIA CONSTRUCTION LIMITED

                                                 -VERSUS-

                                           THE KOLKATA MUNICIPAL
                                           CORPORATION AND ORS.

   BEFORE:
   The Hon'ble JUSTICE SHAMPA DUTT (PAUL)

Date : 20th February, 2025.

Appearance:

Mr. Swatarup Banerjee, Adv.

Sk. Sariful Haque, Adv.

Mr. Ankush Majumdar, Adv.

Ms. Shilpa Das, Adv.

Mr. Adipta Kr. Pandit, Adv.

...for the petitioner.

Mr. Mr. Alak Kumar Ghosh, Adv. Mr. Gopal Chandra Das, Adv.

...for the KMC.

The Court: Learned counsels for both the parties have filed their

respective written notes of argument along with the judgments relied upon.

Heard learned counsel for both the parties. Let the matter be fixed for

further hearing on 13th March, 2025.

(SHAMPA DUTT (PAUL), J.) A.Sadhukhan