Citation : 2025 Latest Caselaw 1210 Cal/2
Judgement Date : 13 February, 2025
OD- 2
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
WPO/82/2025
M/S SAJ FOOD PRODUCTS PRIVATE LIMITED
VERSUS
STATE OF WEST BENGAL AND ANR.
BEFORE
The Hon'ble Justice SHAMPA DUTT (PAUL)
Date: 13th February, 2025
Appearance:
Mr. Soumya Majumder, Sr. Advocate
Mr. Dwaipayan Sengupta. Advocate
Ms. Sanjukta Dutta, Advocate
Mr. Kinnor Ghosh, Advocate
...for the petitioner
Mr. Asish Kumar Guha, Advocate
Mr. Rajendra Chaturvedi, Advocate
...for the State
Mr. Aditya Mondal, Advocate
...for the respondent no.2
On hearing the parties and on the prayer of the respondents
wanting to use an affidavit, let affidavit-in-opposition be filed by 7 th March,
2025; reply thereto, if any, be filed by 24 th March, 2025.
Let this matter appear on 27th March, 2025.
Both parties are at liberty to file their respective short notes
along with the judgments, if any, relied upon by them on the next date of
hearing.
[SHAMPA DUTT (PAUL) J.] akg/
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