Haldia Development Authority vs Konarak Enterprise
2025 Latest Caselaw 1160 Cal/2

Calcutta High Court

Haldia Development Authority vs Konarak Enterprise on 7 February, 2025

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-1wt 2
                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                              AP-COM/229/2024
                              IA NO. GA/1/2021
                       HALDIA DEVELOPMENT AUTHORITY
                                      VS
                            KONARAK ENTERPRISE.

                                      WITH

                              AP-COM/255/2024
                          M/S. KONARAK ENTERPRISE
                                    VS
                       HALDIA DEVELOPMENT AUTHORITY

BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
Date: 7th February, 2025.


                                                                        APPEARANCE:
                                                             Mr. Subhabrata Datta, Adv.
                                                                   Mr. Aranya Saha, Adv.
                                                              Mr. Ajeyo Chowdhury, Adv.
                                             ...for the respondent in AP-COM/229/2024.

...for the petitioner in AP-COM/255/2024.

The Court: In the Judgment dated January 17, 2025, the appearance of

advocates on behalf of the respondent in AP-COM/229/2024 and the petitioner

in AP-COM/255/2024 was erroneously recorded. The proper names of the

advocates appearing in the matter should be, in the following order;

1. Mr. Subhabrata Datta, 2. Mr. Aranya Saha, 3. Mr. Ajeyo Chowdhury.

Let this order be deemed to be a part of the Order dated January 17,

2025.

(SABYASACHI BHATTACHARYYA, J.)

KB AR(CR)