Zillion Infraprojects Private Limited vs Bridge And Roof Company India Limited
2025 Latest Caselaw 3546 Cal/2

Calcutta High Court

Zillion Infraprojects Private Limited vs Bridge And Roof Company India Limited on 17 December, 2025

        ORDER                                                        OCD-21
                         IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                              AP-COM/913/2025
                   ZILLION INFRAPROJECTS PRIVATE LIMITED
                                    VS
                  BRIDGE AND ROOF COMPANY INDIA LIMITED

BEFORE
HON'BLE JUSTICE GAURANG KANTH
Date: December 17, 2025.



                                                                          Appearance:-
                                                             Mr. Kishore Datta, Sr. Adv.
                                                                  Mr. Soumen Das, Adv.
                                                           Ms. Aseyaa Chowdhury, Adv.
                                                                 Mr. Altamas Alim, Adv.
                                                                         ...for petitioner.
                                                       Mr. Shounak Mukhopadhyay, Adv.
                                                                   Mr. Amit Mehria, Adv.
                                                             Ms. Paramita Banerjee, Adv.
                                                                     Mr. Rohan Raj, Adv.
                                                                  Mr. Yash Mahmia, Adv.
                                                                        ...for respondent.

The Court:- Heard learned senior counsel for the petitioner as well as

learned counsel for the respondent on the issue of maintainability.

Judgment reserved.

(GAURANG KANTH, J.)

R. D. Barua