I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 3448 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 15 December, 2025

ORDER SHEET                                                         OD-61 -62


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                    EC/281/2021
                        I. G. E. (INDIA) PRIVATE LIMITED
                                         VS
                       LARICA INFRASTRUCTURE LIMITED
                                        WITH
                                    EC/370/2023
                               I G E (INDIA) PVT LTD
                                         VS
                          LARICA INFRASTRUCTURE LTD


  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 15th December, 2025.

Appearance:

Mr. Debdattta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. Malay Kumar Seal, Adv.

...For the Decree-holder

The Court : The Learned Advocate representing the decree-holder is

present.

None appeared to represent the judgment-debtor.

Heard the submissions of the learned Advocate representing the decree-

holder wherefrom it transpired that the presence of the judgment debtor is

required for adjudication of the instant application.

The Registrar, Original Side is to inform the concerned police station to

serve notice upon the judgment debtor intimating the next date of hearing and to

ensure his presence before this Court on that date and file a compliance report to

that effect.

A copy of this order is to be placed before the learned Registrar, Original

Side by the Department for compliance.

The next date be fixed on 14th January, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM