Anvil Ore India Pvt. Ltd vs Shree Vaishnavi Ispat Limited
2025 Latest Caselaw 3398 Cal/2

Calcutta High Court

Anvil Ore India Pvt. Ltd vs Shree Vaishnavi Ispat Limited on 5 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET                                                                       OD-3


                                IA No. GA/2/2025
                                        In
                                CS No. 178 of 2024

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION


                          ANVIL ORE INDIA PVT. LTD.
                                  VERSUS
                        SHREE VAISHNAVI ISPAT LIMITED


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 5th December, 2025

Appearance:

Mr. Debdut Mukherjee, Adv.

Mr. Sumitava Chakraborty, Adv.

For the plaintiff.

Mr. Abir Lal Ghosh, Adv.

For the defendant.

The Court :- This is an application for judgment upon admission.

After hearing the parties, it appears that the matter can be more

effectively adjudicated after affording the defendant an opportunity to disclose

its stand on affidavit(s).

Let affidavit in opposition be filed by 9th January, 2026. Affidavit in

reply thereto, if any, be filed by 27 th January, 2026.

Let this matter appear in the monthly list of February, 2026 under an

appropriate heading.

(ARINDAM MUKHERJEE, J.)

snn