R K Trading Co vs Prospect Pharmaceuticals Private ...
2025 Latest Caselaw 3363 Cal/2

Calcutta High Court

R K Trading Co vs Prospect Pharmaceuticals Private ... on 3 December, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-8


                         In the High Court at Calcutta
                             Commercial Division
                                Original Side

                              IA No. GA-COM/1/2025
                                In CS-COM/79/2025

                            R K TRADING CO
                                  VS
               PROSPECT PHARMACEUTICALS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : 3rd December, 2025.

APPEARANCE:

Mr. Arindam Paul, Adv.

Ms. Debarati Das, Adv.

Ms. Sohini Choudhury, Adv.

...for the plaintiff

Mr. Diptamoy Talukder, Adv.(V/C) Mr. Triptimoy Talukder, Adv.

Mr. Dibyendu Ghosh, Adv.

...for the defendant

The Court:- Ms. Sohini Choudhury, learned Advocate appears for

the plaintiff.

Mr. Diptamoy Talukder, learned Advocate appears for the

defendant virtually led by Mr. Triptimoy Talukder, learned Advocate

appears physically.

This is an application praying for judgment upon admission.

Affidavits are called for.

Affidavit in opposition shall be filed on or before January 12,

2026.

Affidavit in reply, if any, shall be filed by January 29, 2026.

The matter shall appear under the heading "Adjourned Motion"

in the monthly list of February, 2026.

(ANIRUDDHA ROY, J.)

Sbghosh

IA No. GA-COM/1/2025 In CS-COM/79/2025 A.R,J