Citation : 2025 Latest Caselaw 3287 Cal/2
Judgement Date : 9 December, 2025
OCD-3 to 5
In the High Court at Calcutta
Commercial Division
Original Side
IA No. GA-COM/6/2025
In CS-COM/83/2025
CENTRAL BANK OF INDIA AND ORS
VS
JAI KUMAR GOYAL AND ORS
&
IA No. GA-COM/7/2025
In CS-COM/83/2025
CENTRAL BANK OF INDIA AND ORS
VS
JAI KUMAR GOYAL AND ORS
&
IA No. GA-COM/8/2025
In CS-COM/83/2025
CENTRAL BANK OF INDIA AND ORS
VS
JAI KUMAR GOYAL AND ORS
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : 9th December, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv. Mr. Orijit Chatterjee, Adv. Ms. Swati Dalmia, Adv.
Ms. Sabarni Mukherjee, Adv.
Mr. Shubham Raj, Adv.
... for the plaintiffs.
Mr. Sarosij Dasgupta, Adv. Mr. Aditya Mondal, Adv.
...for the defendant Nos. 1 to 4
Mr. Rupak Ghosh, Adv.
Mr. Rohit Banerjee, Adv. Ms. Oindrila Ghosal, Adv. ...for the defendant Nos. 5 to 15
Mr. Suryaneel Das, Adv.
Mr. Sayak Chakraborty, Adv. Mr. Dhruv Chaddha, Adv.
...for the defendant Nos. 21 to 25
The Court:- The applicants in all three applications have concluded
their submissions through their respective sets of learned Counsel.
Mr. Debnath Ghosh, learned Senior Advocate appearing for the
plaintiffs has concluded his submissions.
Learned Counsel for the applicants, Mr. Sarosij Dasgupta has also
concluded his submissions in reply.
Hearing stands concluded.
Judgment stands reserved.
(ANIRUDDHA ROY, J.)
Sbghosh
CS-COM/83/2025 A.R, J
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