M/S Urgo Capital Limited vs Dhruv Cables And Conductors And Ors
2025 Latest Caselaw 3250 Cal/2

Calcutta High Court

M/S Urgo Capital Limited vs Dhruv Cables And Conductors And Ors on 1 December, 2025

OC-7
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE
                             (Commercial Division)

                                AP-COM/838/2024

                       M/S URGO CAPITAL LIMITED
                                  VS
                 DHRUV CABLES AND CONDUCTORS AND ORS

   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH
   Date : 1st December, 2025.
                                                                       Appearance
                                                       Mr. Swatarup Banerjee, Adv.
                                                           Mr. Rohit Banerjee, Adv.
                                                             Mr. K.K. Pandey, Adv.
                                                            Ms. Sonia Nandy, Adv.
                                                                ...for the petitioner

                                                 Mr. Anirudhha Bhattacharya, Adv.
                                                              Mr. Arnab Roy, Adv.
                                                              ...for the respondent

The Court: Affidavit-in-Reply filed by the petitioner is taken on record.

Since the issue raised in the present application is similar to the one

pending consideration before the Hon'ble Supreme Court in S.L.P.

Nos.10944-10945 of 2025 and the Hon'ble Supreme Court vide order dated

29.10.2025, has reserved the judgment in the said matter, this Court deems

it appropriate to adjourn the matter awaiting the outcome of the decision of

the Hon'ble Supreme Court.

List this matter in the monthly list of January, 2026.

(GAURANG KANTH, J.) R.Bhar