Soneko Marketing Pvt Ltd vs Core Minerals
2025 Latest Caselaw 843 Cal/2

Calcutta High Court

Soneko Marketing Pvt Ltd vs Core Minerals on 5 August, 2025

ORDER                                                                          OD 16

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                EC/57/2024
                                     IN
                                 CS/7/2017
                             IA NO: GA/1/2025
                         SONEKO MARKETING PVT LTD.
                                     VS
                              CORE MINERALS

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 5th August, 2025.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Mr. Biswaroop Mukherjee, Adv.

Mrs. S. Saha, Adv.

...for the decree-holder Ms. Priyanka Gupta, Adv.

Mr. Mahesh Kr. Joshi, Adv.

...for the judgment-debtor

The Court:- Learned Advocates for the parties are present.

It is submitted by the learned Advocates that the application

under Order 9 Rule 13 of the Code of Civil Procedure is due to appear on

26th August, 2025 before the Bench taking up the said application.

Thus, this application stands adjourned till 2 nd September, 2025.

The interim order granted earlier shall continue until further

orders.

(BISWAROOP CHOWDHURY, J.)

JM