Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors
2025 Latest Caselaw 2202 Cal/2

Calcutta High Court

Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors on 28 August, 2025

OD- 7

                      IN THE HIGH COURT AT CALCUTTA
                   ORIDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                    EC/15/2025
                                 IA NO: GA/1/2025

                        SIDHANT UDYOG PVT LTD
                                 VS
                SUPREME WOOD PRODUCTS PVT LTD. AND ORS
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 28th August, 2025.

                                                                               APPEARANCE:
                                                                    Mr.Debdut Mukherjee, Adv.
                                                                         Ms. Jaita Ghosh, Adv.
                                                         ..for the respondent/ judgment debtor.

Mr. K.C. Garg, Adv.

Mr. Ratanlal Joshi, Adv.

..for the decree holder/ plaintiff. The Court:- Learned advocates for the parties are present.

GA/1/2025 be kept for consideration.

Let the matter be decided on affidavits. Affidavit in opposition be filed on

or before 11.09.2025, affidavit in reply, if any, by 18.09.2025.

List the matter on 23.09.2025.

(BISWAROOP CHOWDHURY, J.)

Arsad, AR(CR)