Md. Riyaz Khan & Anr vs Safed Detergent Private Limited & Ors
2025 Latest Caselaw 2155 Cal/2

Calcutta High Court

Md. Riyaz Khan & Anr vs Safed Detergent Private Limited & Ors on 25 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-10, 11, 12, 17, 20, 27 & 39

                                                        ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                          IA No. GA/1/2024
                                  In
                          CS No. 213 of 2024
                       MD. RIYAZ KHAN & ANR.
                                  VS.
               SAFED DETERGENT PRIVATE LIMITED & ORS.

                          IA No. GA/5/2025
                                  In
                          CS No. 213 of 2024
                       MD. RIYAZ KHAN & ANR.
                                  VS.
               SAFED DETERGENT PRIVATE LIMITED & ORS.

                          IA No. GA/8/2025
                                  In
                          CS No. 213 of 2024
                       MD. RIYAZ KHAN & ANR.
                                  VS.
               SAFED DETERGENT PRIVATE LIMITED & ORS.

                          IA No. GA/6/2025
                                  In
                          CS No. 213 of 2024
                       MD. RIYAZ KHAN & ANR.
                                  VS.
               SAFED DETERGENT PRIVATE LIMITED & ORS.

                          IA No. GA/9/2025
                                  In
                          CS No. 213 of 2024
                       MD. RIYAZ KHAN & ANR.
                                  VS.
               SAFED DETERGENT PRIVATE LIMITED & ORS.
                                        2



                         IA No. GA/3/2024
                                 In
                         CS No. 213 of 2024
                      MD. RIYAZ KHAN & ANR.
                                 VS.
              SAFED DETERGENT PRIVATE LIMITED & ORS.


                         IA No. GA/2/2024
                                 In
                         CS No. 213 of 2024
                      MD. RIYAZ KHAN & ANR.
                                 VS.
              SAFED DETERGENT PRIVATE LIMITED & ORS.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th August, 2025.

Mr. Sarvapriya Mukherjee, Mr. Satadeep Bhattacharyya, Mr. Deepan Kumar Sarkar, Mr. Arnab Sardar, Mr. Souradeep Banerjee, Advocates for the plaintiffs.

Mr. Sankarsan Sarkar, Mr. Aditya Kanodia, Advocates for applicant in GA/3/2024 and GA/5/2025.

Mr. Sushovit Dutt Majumder, Mr. Arif Ali, Mr. Aritra Basu, Ms. Rajeshwari Prasad, Advocates for defendant no.24.

Mr. Zeeshan Haque, Mr. S. Choudhury, Advocates for defendant no.10.

Mr. Anirban Ray, Sr.Adv., Mr. Arik Banerjee, Adv. Ms. Srijani Mukherjee, Adv.

For petitioner in GA/8/2025.

Mr. Ardhendu Nag, Adv.

Mr. Anupam Kumar Dey, Adv.

Mr. Dibakar Das, Adv.

Mr. S. C. Mitra, Adv.

Mr. Soham Banerjee, Adv.

For the defendant no.9.

Mr. Nirmalya Dasgupta, Adv.

Mr. Jaydeb Ghorai, Adv.

Mr. Diptesh Ghorai, Adv.

. . . for defendant no.24 (The Agarpara Company Limited)

Mr. Suddhasatva Banerjee, Adv. Mr. Debdut Mukherjee, Adv.

Mr. Biswaroop Ghosh, Adv.

For the defendant no.5.

The Court: Since the application for rejection and/or taking off the plaint

and dismissal of the suit has been heard and the judgment wherein has been

reserved today, let these applications be directed to go out of the list for the

time being with liberty to mention.

(ARINDAM MUKHERJEE, J.)

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