Citation : 2025 Latest Caselaw 2034 Cal/2
Judgement Date : 25 August, 2025
OD-38
IN THE HIGH COURT AT CALCUTTA
Testamentary & Intestate Jurisdiction
ORIGINAL SIDE
TS/15/2015
IN THE GOODS OF : SITA DEVI BAZAZ (DEC)
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 25th August, 2025.
Appearance:
Mr. Rupak Ghosh,Adv. Mr. Ayan Datta,Adv. Mr. Pradip Kr. Sarawagi,Adv.
.. for the plaintiff
Mr. Sarosij Dasgupta,Adv. Ms. Afreen Begum, Adv.
.. for the defendant.
The Court:- Argument is concluded.
Reserved for Judgment.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)
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